Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17B] [Entire Act] State of Andhra Pradesh - Subsection Section 17B(iv) in A.P. Farmers Organisation Rules, 1997 (iv)The Authority accepting the resignation shall cause to enquire through the concerned Competent Authority of the Farmers Organisation whether the person resigning has
