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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(c) in The Orissa Consumer Welfare Fund Rules, 2005

(c)"Consumer Organisation" means by Voluntary Consumer Association registered under the Companies Act, 1956 or the Societies Registration Act, 1860 or under any other law for the time being in force and shall also include Government agencies carrying out consumer activities;