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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Punjab - Subsection

Section 95(f) in The Punjab Capital (Development and Regulation) Building Rules, 1952

(f)[ carried upwards to such a height and in such a manner so as to prevent any nuisance or injury or danger to health arising from emission of foul air from pipe. The minimum height shall be 1.8 m. above the roof top, when it is used for sleeping purposes and 0.7 m. in other cases.] [Substituted by Chandigarh Administration Gazzette dated 22.1.1993.]