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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(e) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(e)The Controller shall pay to the Secretary within thirty days of close of each year the amount of outstanding dues of the Centre recovered from the gratuity of the pensioner on the basis of the monthly statements of recoveries received from the Drawing and Disbursing Officers in Form N.C.D.S. PFR-22 and shall furnish an annual statement of recoveries to the Secretary in form N.C.D.S. PFR-25.