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State of Bihar - Subsection

Section 0(4) in Schedule for Retail Tariff Rates and Terms and Condition of Supply for FY, 2006-07

4.0Low Tension industrial Service (LTIS)- Applicability - The tariff is applicable for supply of electricity to low tension industrial consumers with a connected load upto 99 HP and below including incidental lighting for industrial processing or Agro-industries purposes, Arc welding sets, Flour Mills, Oil Mills, Rice Mills, Dal Mills, Atta Chakki, Hauler. Expellers etc.