Himachal Pradesh High Court
Ajay Raj Pathania vs . State Of H.P. & Others on 27 April, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Ajay Raj Pathania Vs. State of H.P. & others CWPOA No. 7204 of 2019 .
27.4.2022 Present: Mr. K.S. Banyal, Senior Advocate with Mr. Arun Kumar, Advocate, for the petitioners.
Mr. Rajinder Dogra, Senior Addl. A.G. with Mr. Vinod Thakur, Addl. A.G. for the respondentsÂState.
Learned counsel for the petitioners prays for an adjournment. Prayer allowed. List on 25.5.2022.
(Tarlok Singh Chauhan) Judge April 27, 2022 (Kalpana) ::: Downloaded on - 28/04/2022 20:07:10 :::CIS