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Himachal Pradesh High Court

Ajay Raj Pathania vs . State Of H.P. & Others on 27 April, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Ajay Raj Pathania Vs. State of H.P. & others CWPOA No. 7204 of 2019 .

27.4.2022 Present: Mr. K.S. Banyal, Senior Advocate with Mr. Arun Kumar, Advocate, for the petitioners.

Mr. Rajinder Dogra, Senior Addl. A.G. with Mr. Vinod Thakur, Addl. A.G. for the respondents­State.

Learned counsel for the petitioners prays for an adjournment. Prayer allowed. List on 25.5.2022.

(Tarlok Singh Chauhan) Judge April 27, 2022 (Kalpana) ::: Downloaded on - 28/04/2022 20:07:10 :::CIS