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UT Ladakh - Section

Section 28 in Ladakh Autonomous Hill Development Councils Act, 1997

28. Powers, functions and duties of the Chairman.

- The Chairman shall-
(a)preside over the meeting of the Council;
(b)be responsible for the maintenance of the records of the Council;
(c)exercise such other powers, perform such other functions and discharge such other duties as the Council may, by general or special resolution, direct.