Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] UT Ladakh - Subsection Section 28(c) in Ladakh Autonomous Hill Development Councils Act, 1997 (c)exercise such other powers, perform such other functions and discharge such other duties as the Council may, by general or special resolution, direct.
