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[Cites 0, Cited by 0] [Section 270] [Entire Act]

State of Uttar Pradesh - Subsection

Section 270(2) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(2)The Committee shall meet at such time as the Chairman of the said Committee may decide and the Committee shall observe such rules of procedures in regard to the transaction of business at its meeting as it may decide upon.