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State of Uttar Pradesh - Section

Section 270 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

270. Committees of Board.

- The Board may appoint such Committees as it may deem fit for the proper discharge of its duties and the members of such Committees shall be allowed travelling allowance and daily allowance at the rates and subject to the conditions specified under rule :
(1)While constituting a Committee, the Board may nominate one of its members to be the Chairman of the Committee.
(2)The Committee shall meet at such time as the Chairman of the said Committee may decide and the Committee shall observe such rules of procedures in regard to the transaction of business at its meeting as it may decide upon.
(3)The recommendations of the Committees shall be placed before the Board for its decision.