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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(10) in Plant Quarantine (Regulation of Import into India) Order, 2003

(10)The Inspection of the consignment in PEQ facility shall be carried out at frequent interval by IA jointly with the nominated Officers of DPPQS. The frequency of the inspections shall be decided considering the growing period of the consignment subject to a minimum of two inspections out of which one inspection shall invariably at the end of PEQ period of the plant species concerned in accordance with the guidelines issued by the Plant Protection Adviser, with a view to detect any pests and advise necessary phytosanitary measures to contain the pests.