Section 10 in The Orissa Subordinate Correctional Service Rules, 1992
10. Eligibility for promotion.
- In order to be eligible for promotion by way of selection under Rule 10 an employee should have -(i)completed at least 10 years of continuous service in the ministerial cadre of the aforementioned offices under the Jails Department on or before the 1st January of the recruitment year :Provided that a "Case Worker" (Graduate in qualification) working in Central Home shall be eligible for selection after completion of five years of continuous service on the aforesaid date :Provided further that no employee, whose age exceeds 45 years, shall ordinarily be eligible for promotion;(ii)the minimum educational qualification is a Bachelor's Degree in any discipline from any recognised University;(iii)Passed the Departmental Examination, if any, prescribed for the post held by him;(iv)passed a test in Oriya language equivalent to Middle School standard.
