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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(i) in The Orissa Subordinate Correctional Service Rules, 1992

(i)completed at least 10 years of continuous service in the ministerial cadre of the aforementioned offices under the Jails Department on or before the 1st January of the recruitment year :