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State of Punjab - Section

Section 26 in The Punjab Health Systems Corporation Act, 1996

26. Repeal and saving.

(1)The Punjab Health Systems Corporation Ordinance, 1995 (Punjab Ordinance 4 of 1995), is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the Ordinance referred to in sub-section (1), shall be deemed to have been done or taken under the corresponding provisions of this Act.