Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Punjab - Subsection Section 26(1) in The Punjab Health Systems Corporation Act, 1996 (1)The Punjab Health Systems Corporation Ordinance, 1995 (Punjab Ordinance 4 of 1995), is hereby repealed.
