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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(2)(iii) in Andhra Pradesh Common Entrance Test for entry into Under Graduate Diploma in Physical Education (UGDP.Ed.), Bachelor of Physical Education (B.P.Ed.) Courses Rules, 2003

(iii)In case of candidates getting equal marks at the qualifying examination also, they shall be bracketed for the purpose of award of rank. At the time admission age shall be taken into consideration for relative ranking among the bracketed candidates and older candidate ! shall be given priority.