Section 10 in Dr. Bhimrao Ambedkar Law University, Jaipur Act, 2019
10. Officers and Authorities of the University.
- The following shall be the officers and authorities of the University, namely:-(a)Officers of the University -(i)the Vice-Chancellor;(ii)the Registrar;(iii)the Comptroller;(iv)the Estate Officer;(v)the Dean of Student Welfare;(vi)the Deans of Faculties; and(vii)such other persons in the service of the University as may be declared by the Statutes to be the officers of the University.(b)Authorities of the University -(i)the Board of Management;(ii)the Academic Council;(iii)the Faculties;(iv)the Board of Studies;(v)the Finance Committee; and(vi)such other authorities as may be declared by the Statutes to be the authorities of the University.
