Section 10(b) in Dr. Bhimrao Ambedkar Law University, Jaipur Act, 2019
(b)Authorities of the University -(i)the Board of Management;(ii)the Academic Council;(iii)the Faculties;(iv)the Board of Studies;(v)the Finance Committee; and(vi)such other authorities as may be declared by the Statutes to be the authorities of the University.
