Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act] Union of India - Subsection Section 15(1)(c) in Central Electricity Authority (Installation and Operation of Meters) Regulations, 2006 (c)In case where both the Main meter and Check meter fail, at least one of the meters shall be immediately replaced by a correct meter.