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Madhya Pradesh High Court

Vikash Barkhedkar vs Working Trustee Janvikas Nyas Gwalior ... on 6 April, 2018

THE HIGH COURT OF MADHYA PRADESH WP-5505-2018 (VIKASH BARKHEDKAR Vs WORKING TRUSTEE JANVIKAS NYAS GWALIOR THR.) 2 Gwalior, Dated : 06-04-2018 No one appears by the petitioner. List this matter after two weeks.

sh (S. A. DHARMADHIKARI) e JUDGE ad Pr a hy Monika Digitally signed by ad MONIKA SHARMA Date: 2018.04.06 17:19:50 M +05'30' of rt ou C h ig H