Madhya Pradesh High Court
Virendra Jain vs Bharat Kher on 1 May, 2018
THE HIGH COURT OF MADHYA PRADESH MP-1939-2018 (VIRENDRA JAIN Vs BHARAT KHER) 2 Indore, Dated : 01-05-2018 Petitioner is present-in-person before the Court and prays for time.
List in the next week, as prayed for.
sh (ROHIT ARYA) e JUDGE ad Pr a hy Kafeel ad Digitally signed by M Kafeel Ahmed Ansari Date: 2018.05.02 19:35:44 +05'30' of rt ou C h ig H