Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 359] [Entire Act] State of Rajasthan - Subsection Section 359(iv) in Rajasthan Land Revenue (Land Records) Rules, 1957 (iv)that all crops sown in grain rented fields are entered in ledger and that the cash value of the estate-holder's share is duly carried over from the ledger to the Siyaha.