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State of Rajasthan - Section

Section 359 in Rajasthan Land Revenue (Land Records) Rules, 1957

359. Grain Rent Ledger.

- The Grain Rent Ledger is supplement to the Siyaha. In it the Patwari records all rents paid in kind whether by division of the produce (Batai) or by appraisement of the standing crop (Kunt) or in any other manner. The rules for its preparation are contained in paragraphs 94 to 98. The Inspector is required to check it along with the Siyaha. The inspecting officer should also check the Grain Rent Ledger with a view to satisfy himself whether the Inspector has seen.-
(i)that the ledger is regularly written up;
(ii)that the Patwari is regular in his attendance at divisions of produce and appraisement of crops;
(iii)that quantity of produce is accurately recorded and the cash value of the estate-holder's share is correctly calculated;
(iv)that all crops sown in grain rented fields are entered in ledger and that the cash value of the estate-holder's share is duly carried over from the ledger to the Siyaha.