Himachal Pradesh High Court
Shyam Lal Verma vs . State Of H.P. & Another on 13 May, 2022
Bench: Sabina, Satyen Vaidya
Shyam Lal Verma Vs. State of H.P. & Another .
CWP No. 3007 of 2022 13.05.2022 Present: Mr. Mandeep Chandel, Advocate for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General for the respondents.
Notice. Mr. Ajay Vaidya, learned Senior Additional Advocate General accepts notice on behalf of the respondents and seeks time to file reply.
List again on 6th September, 2022.
(Sabina) Judge (Satyen Vaidya) Judge May 13, 2022 (ps) ::: Downloaded on - 13/05/2022 20:07:26 :::CIS