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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1)(xv) in The Rajasthan Homoeopathic Medicine Board (Recognition for the Purposes of Affiliation) Regulations, 1973

(xv)It has such equipment in its laboratories for practical works, institutional requirements, equipments and furniture etc. as may be determined by the Board from time to time.