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[Cites 0, Cited by 0] [Section 107(7)] [Section 107] [Entire Act]

State of Tamilnadu - Subsection

Section 107(7)(a) in Tamil Nadu Co-operative Societies Rules, 1988

(a)Where neither party appears when the dispute is called on for hearing, the Registrar or the Arbitrator or Arbitrators or the other person deciding the dispute may make an order that it be dismissed for default.