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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Telangana - Subsection

Section 52(1) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(1)The Presiding Officer shall at the close of the poll prepare a ballot paper account in Form XXV and place it in a separate cover with the words "Ballot Paper Account" superscribed thereon.