Section 52 in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018
52. Account of ballot papers.
(1)The Presiding Officer shall at the close of the poll prepare a ballot paper account in Form XXV and place it in a separate cover with the words "Ballot Paper Account" superscribed thereon.(2)The Presiding Officer shall furnish to every polling agent present at the close of the poll a true copy of the entries made in the ballot paper account after obtaining a receipt from the said polling agent therefor and shall also attest it as a true copy.
