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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Chattisgarh - Subsection

Section 26(4) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(4)The members of the Academic Council shall not be entitled to receive any remuneration from the Vishwavidyalaya except such sitting fees, daily and travelling allowances as may be prescribed :Provided that nothing contained in the sub-section shall preclude any member from drawing his normal emoluments or allowances to which he is entitled by virtue of the office he holds.