Section 25 in Tamil Nadu Panchayats (Preparation and Submission of Administration Reports of Panchayat Union Councils and District Panchayats) Rules, 1999
25. Financial Position. - Income. -
(1)(i)Land revenue;(ii)Rate of local cess surcharge;(iii)Rate of local irrigation fees.(2)The opening and closing balances and the extent of the total receipt and expenditure during the year;(3)Balance pertaining to remunerative enterprises, Government grants and loans due by the union;(4)Ways and means position during the year;(5)(i)Receipt and expenditure on all accounts; and(ii)Receipts and expenditure under general account ordinary.
