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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Tamilnadu - Subsection

Section 25(5) in Tamil Nadu Panchayats (Preparation and Submission of Administration Reports of Panchayat Union Councils and District Panchayats) Rules, 1999

(5)
(i)Receipt and expenditure on all accounts; and
(ii)Receipts and expenditure under general account ordinary.