Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 180] [Entire Act] State of Tamilnadu - Subsection Section 180(a) in Tamil Nadu Co-operative Societies Rules, 1988 (a)having raised sugarcane, fails to register and supply sugarcane to the sugar mill to the extent prescribed by the sugar mill; or
