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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(5) in Bachelor of Architecture, Bachelor of Construction Technology and Bachelor of Interior Design Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(5)For the purpose of admission the candidates of other States, who have passed the qualifying examination from the schools recognized by the concerned State Government or from National Institute of Open Schooling (NIOS), an Autonomous Organization under the Ministry of Human Recourses Development, Government of India, or from International School Board and
(i)have scored at least 40 per cent, marks in the National Aptitude Test in Architecture (NATA), for the Bachelor of Architecture Course; or
(ii)have passed the Construction Technology Aptitude Test for the Bachelor of Construction Technology Course; or
(iii)have passed the Interior Design Aptitude Test for the Bachelor of Interior Design Course shall be eligible for admission in the seats reserved for the category of other States.