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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(ii) in The Schedule of Rate for Forest Produce in Orissa Rules, 1977

(ii)"Bahangi load" [or "Bhar load" or "Kawar load"] [Inserted vide Orissa Gazette Extraordinary No. 242/24.2.1978.] means materials carried with the help of a pole resting on the shoulder with material at either end [* * *] [Deleted vide Orissa Gazette Extraordinary No. 1181/21.8.1978.]