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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(5) in Tamil Nadu Electricity Regulatory Commission (Demand Side Management) Regulations, 2013

(5)The DSM Cell shall be responsible for:-
(a)Load research and development of baseline data;
(b)Formulation of DSM Plan;
(c)Design and development of DSM projects including cost benefit analysis, plans for implementation, monitoring & reporting and for measurement and verification;
(d)Seeking necessary approvals to DSM Plan and individual programmes;
(e)Implementation of DSM programmes; and
(f)Any other additional function that may be assigned by the Commission from time to time.