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[Cites 0, Cited by 0] [Section 8(5)] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(5)(c) in Tamil Nadu Electricity Regulatory Commission (Demand Side Management) Regulations, 2013

(c)Design and development of DSM projects including cost benefit analysis, plans for implementation, monitoring & reporting and for measurement and verification;