(a)The Chief Inspector shall work under the administrative control of the Labour Commissioner, U.P. and shall submit to him-(i)an annual report on the administration of the Act;(ii)such other reports and returns as may be called for.(b)The Deputy Chief Inspector shall be subordinate to and shall work under the administrative control of the Chief Inspector.(c)An Inspector shall be subordinate to and shall work under the administrative control of the Chief Inspector. He shall ordinarily be appointed to take charge of a specific area.
