Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Uttar Pradesh - Subsection Section 16(a) in The U.P. Boiler Rules, 1969 (a)The Chief Inspector shall work under the administrative control of the Labour Commissioner, U.P. and shall submit to him-(i)an annual report on the administration of the Act;(ii)such other reports and returns as may be called for.
