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[Cites 1, Cited by 2]

Himachal Pradesh High Court

M/S Hmbs Textiles Pvt. Ltd. vs . Border Roads Organization on 23 May, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

M/s HMBS Textiles Pvt. Ltd. vs. Border Roads Organization CWP No. 2029/2023 .

23.5.2023 Present: Mr. Suneet Goel, Advocate, for the petitioner.

Mr. Bal Ram Sharma, DSGI, for respondent No.1. Mr. Bimal Gupta, Sr. Advocate with Mr. Satish Sharma, Advocate, for respondent No.2.

Learned senior counsel for respondent No.2 states that even though he was present during the course of hearing on 9.5.2023 and subsequently on 18.5.2023, however his presence has not been marked in the zimini orders. Learned counsel representing the petitioner as also respondent No.1 does not dispute this fact.

Accordingly, presence of learned senior counsel for respondent No.2 be reflected in the zimini orders, dated 9.5.2023 and 18.5.2023 and corrected order sheets be placed on record.

List on the date already fixed.

(Tarlok Singh Chauhan) Acting Chief Justice (Virender Singh) Judge 23.5.2023 (pankaj) ::: Downloaded on - 24/05/2023 20:32:06 :::CIS