Himachal Pradesh High Court
M/S Hmbs Textiles Pvt. Ltd. vs . Border Roads Organisation & Anr. on 25 April, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
M/s HMBS Textiles Pvt. Ltd. vs. Border Roads Organisation & Anr.
CWP No. 2029 of 2023 25.04.2023 Present: Mr. B. C. Negi, Sr. Advocate with Mr. Suneet Goel, .
Advocate, for the petitioner.
Mr. Balram Sharma, Dy. SGI, for respondent No. 1.
CWP No. 2029/2023 & CMP No. 3991/2023 Leaving all questions of law open, issue notice. Mr. Balram Sharma, learned Deputy Solicitor General of India, appears and waives service of notice on behalf of respondent No. 1. Dasti notice be issued for the service of respondent No. 2, returnable for 09.05.2023, on taking steps within two days.
Reply be filed in the meanwhile.
(Tarlok Singh Chauhan) Acting Chief Justice (Virender Singh) Judge 25th April, 2023 (Sanjeev) ::: Downloaded on - 25/04/2023 20:42:01 :::CIS