Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(2) in The U.P. District Offices (Collectorates) Ministerial Service Rules, 1980

(2)The scales of pay in force at the time of the commencement of these rules are as follows :
  Names of the Posts Scale of Pay*
1. Posts mentioned in Category 'A' in Rule 5 Rs. 200-5-250-E.B.-6-280-E.B.-8-320.
2. Posts mentioned in Category 'B' in Rule 5 Rs. 230-6-290-E.B.-9-335-E.B.-10-385.
3. Posts mentioned in Category 'C' in Rule 5 Rs. 250-7-285-E.B.-9-375-E.B.-10-425.
4. Posts mentioned in Category 'D' in Rule 5 Rs. 280-8-296-9-350-E.B.-10-440-E.B.-12-460.
5. Office Superintendent Rs. 450-25-575-E.B.-25-700.
6. Stenographer Grade I Rs. 300-8-324-9-360-E.B-10-400-E.B.-12-500.
7. Stenographer Grade II Rs. 250-7-285-E.B.-9-375-E.B.-10-425.
* For latest pay scale please see current G.O.