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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1) in Rajasthan Conditions of Detention Order, 1971

(1)Each detenu may wear his own clothes and his relations may, if permitted so to do by the Superintendent, send him extra clothing and bedding. Each detenu who is enable to provide sufficient clothing and bedding shall be supplied with such clothing and bedding on the same scale as a civil prisoner of the corresponding class.