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State of Rajasthan - Section

Section 6 in Rajasthan Conditions of Detention Order, 1971

6. Clothing and bedding.

(1)Each detenu may wear his own clothes and his relations may, if permitted so to do by the Superintendent, send him extra clothing and bedding. Each detenu who is enable to provide sufficient clothing and bedding shall be supplied with such clothing and bedding on the same scale as a civil prisoner of the corresponding class.
(2)A detenu shall be allowed to bring his own feeding utensils but if for any reason he is unable to do so, the Superintendent shall allow him such utensils as are admissible to a B or C class prisoner according as he is class I or class II detenu respectively.