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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(2) in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962

(2)He shall be able, to some extent, to explain the actual working of engines and the separate uses of the feed pumps, slide valves pistons and other appliances.