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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Goa - Subsection

Section 9(2) in The Goa Command Area Development Act, 1997

(2)Three or more Executive Engineers with full divisional component Sub-Divisional Staff of "Department of Water Resources" i. e. one Division each for S.I.P., T.I.P. and A.I.P; all on deputation from "Department of Water Resources" will work under the above said Circle Office of Command Area Development Board. These Divisions will be called CAD Divisions.