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State of Goa - Section

Section 9 in The Goa Command Area Development Act, 1997

9. Composition of CAD Circle and its Divisions.

- For the purpose of discharge of duties and functions of the Command Area Development Board as specified in section 10 of the Act, following staff of the "Water Resources", Agriculture, Co-operative and Accounts Department of the Government of Goa, shall be deputed to the CAD Office of the Command Area Development Board. It will function as one of the Circle of [Department of Water Resources] [In the section 2 and 9 of the Act for the words 'Irrigation Department' whenever they occur, the words 'Department of Water Resources' substituted by the Goa Command Area Development (Amendment) Act 2001 (Goa Act No. 37 of 2001) published in the Official Gazette, Series I No. 9 dated 31-5-2001.] so far as technical control is concerned. The Superintending Engineer CAD will be reporting to the Chief Executive of the Command Area Development Board through the Chief Engineer, "Water Resources" Department.
(1)A Superintending Engineer with full staff strength of a Circle office of the "Department of Water Resources" alongwith one or more Deputy Director of Agriculture and three or more Agriculture Officers, Grade I, one or more Officer, of the rank of Asst. Registrar of Co-operative Societies, one or more Accounts Officer, will be deputed from respective Departments. This will be called CAD Board Circle Office.
(2)Three or more Executive Engineers with full divisional component Sub-Divisional Staff of "Department of Water Resources" i. e. one Division each for S.I.P., T.I.P. and A.I.P; all on deputation from "Department of Water Resources" will work under the above said Circle Office of Command Area Development Board. These Divisions will be called CAD Divisions.
(3)Agriculture Foremen to be appointed by the Command Area Development Board as per the requirement.Chapter - III