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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Himachal Pradesh - Subsection

Section 13(1)(e) in The Himachal Pradesh Housing and Urban Development Authority Act, 2004

(e)the minutes of the proceedings of every meeting shall be recorded in a book to be provided for the purpose under the signature of the Chairman of the meeting and the Chief Executive Officer.