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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(f) in The Orissa Cultural Grants Rules, 1995

(f)"Grants Committee" means the Committee comprising the Director of Culture, the Secretaries of the State Academis (Sahitya/ Lalitakala/ Sangeet Nataka/Urdu) and such other functionaries as may be nominated by the Department;