Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Andhra Pradesh - Subsection Section 8(3) in Andhra Pradesh Revision of Market Value Guidelines Rules, 1998 (3)One copy of the Guidelines shall be exhibited at a conspicuous place in the Office of the Sub-Registrar and District Registrar for use of public.
