Section 8 in Andhra Pradesh Revision of Market Value Guidelines Rules, 1998
8. Supply of Market Value Guideline Registers to various Officers:
(1)The Market Value guidelines prepared as per Rules 6 and 7 shall be made available to each Sub-Registrar by the Convenors of the Committees.(2)The Sub-Registrar shall cause supply of copy of relevant portion thereof to the following Officers:(i)Tasildar;(ii)Mandal Development Officer;(iii)Gram Panchayat;(iv)Municipal Council.(3)One copy of the Guidelines shall be exhibited at a conspicuous place in the Office of the Sub-Registrar and District Registrar for use of public.
